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State of Punjab - Section

Section 15 in Punjab Self-Supporting Co-operative Societies Act, 2006

15. Payment out of Education Fund.

- Out of the Education Fund, established under section 14, such amount, as may be determined by the Registrar, shall be paid to the Punjab State Co-operative Development Federation limited, Chandigarh, registered under the Punjab Co-operative Societies Act, 1961, for the purpose of imparting education to the members, officers and officials of a self-supporting co-operative society.Chapter-IV Finance