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[Cites 0, Cited by 0] [Section 65] [Entire Act]

State of West Bengal - Subsection

Section 65(4) in New Town, Kolkata Development Authority Act, 2007

(4)While such exemption as aforesaid remains in force in any part of New Town, Kolkata, the State Government may make rules consistent with the provisions of tins Pan for application to such Part of the area as aforesaid.