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[Cites 0, Cited by 0] [Section 76] [Entire Act]

State of Punjab - Subsection

Section 76(3) in Punjab Self-Supporting Co-operative Societies Act, 2006

(3)Where the Registrar approves the final accounts rendered by a liquidator under sub-section (2), the Registrar shall-
(a)issue directions with respect to the custody or disposal of the documents and record of the self-supporting co-operative society; and
(b)discharge the liquidator.