Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] State of Tamilnadu - Subsection Section 25(b) in Tamil Nadu Panchayats (Employees Conduct) Rules, 2001 (b)outside office hours or on holidays save with the prior permission of the Executive Authority or Commissioner or Secretary, as the case may be.
