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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Bihar - Subsection

Section 11(1) in Bihar Preservation and Improvement of Animals Rules, 1960

(1)The Veterinary Officer may make or cause to be made a Post-mortem examination of animals suspected to have died of rinderpest, haernorrhagic septicaemia, black-quarter or rabies.