Patna High Court - Orders
Care Health Insurance Limited ... vs The Tate Of Bihar on 5 April, 2022
Author: Rajan Gupta
Bench: Rajan Gupta, Mohit Kumar Shah
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.9130 of 2021
======================================================
Care Health Insurance Limited (Formerly Known as Religare Health
Insurance Company Ltd.) having its registered office at 5th Floor, 19 Chawla
House, Nehru Place, New Delhi- 110019 represented through Authorised
Representative, Mr. Mritunjay Kumar, Male, aged about 39 years, S/o Ashok
Kumar, working as Branch Operations Manager at Care Health Insurance Ltd.
at Branch Office 404, 4th Floor, Karpura House, S.P. Verma Road, Patna-
800001.
... ... Petitioner/s
Versus
1. The State of Bihar through Secretary, District Legal Services Authority,
Civil Court, Bhagalpur, Bihar.
2. Permanent Lok Adalat, Bhagalpur, Bihar, ADR Bhawan, District Legal
Services Authority, Civil Court, Bhagalpur, Bihar.
3. Pravin Kumar Singh S/o Late Bindeshwari Prasad Singh, R/o Chandi Prasad
Gali, Zila School Road Near Dr. S.N Jha, Kharmanchak, Bhagalpur, 812001,
Bihar.
... ... Respondent/s
======================================================
Appearance :
For the Petitioner/s : Mr.Dayanand Singh, Advocate
For the Respondent/s : Mr.Lalit Kishore (Ag)
======================================================
CORAM: HONOURABLE MR. JUSTICE RAJAN GUPTA
and
HONOURABLE MR. JUSTICE MOHIT KUMAR SHAH
ORAL ORDER
(Per: HONOURABLE MR. JUSTICE RAJAN GUPTA)
3 05-04-2022The learned counsel for the respondent no. 3 shall be at liberty to file counter affidavit, if any.
Adjourn to 10.05.2022.
(Rajan Gupta, J) ( Mohit Kumar Shah, J) rinkee/-
U