Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 69] [Entire Act] State of Karnataka - Subsection Section 69(1) in Karnataka Land Reforms Act, 1961 (1)Where the land surrendered under section 67 is by a limited owner, it shall vest in the presumptive reversioner.
