Delhi High Court - Orders
Smt Twinkle Gupta vs The Lt Governor Of Delhi And Ors on 10 September, 2021
Author: Sanjeev Sachdeva
Bench: Sanjeev Sachdeva
$~2
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 7553/2021
SMT TWINKLE GUPTA ..... Petitioner
Through: Mr. Anuj Kumar Garg, Advocate.
versus
THE LT GOVERNOR OF DELHI AND ORS ..... Respondents
Through: Ms. Anjum Javed, ASC GNCTD
with Mr. Devendra Kumar and Mr.
Faran Ahmed and Ms. Priti,
Advocates for R-1,2,4,5,6/GNCTD
(through VC).
CORAM:
HON'BLE MR. JUSTICE SANJEEV SACHDEVA
ORDER
% 10.09.2021 CM APPL.23660/2021 (exemption) Exemption is allowed subject to all just exceptions.
W.P(C) 7553/2021 & CM APPL.23661/2021
1. Issue notice. Notice is accepted by learned counsel appearing for respondent Nos.1, 2, 4 to 6.
2. Notice shall issue to respondent No.3 through standing counsel, returnable on 28.10.2021.
SANJEEV SACHDEVA, J SEPTEMBER 10, 2021 rk Digitally Signed Signature Not Verified By:JUSTICE SANJEEV Digitally Signed By:KUNAL SACHDEVA MAGGU Signing Date:10.09.2021 Signing Date:11.09.2021 12:17:24 21:05 This file is digitally signed by PS to HMJ Sanjeev Sachdeva.