Delhi High Court - Orders
The Commissioner Of Income Tax - ... vs Amazon Web Services, Inc on 22 May, 2025
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~2 & 3
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ITA 150/2025 and CM APPL. 29405/2025
THE COMMISSIONER OF INCOME TAX -
INTERNATIONAL TAXATION -1 .....Appellant
Through: Mr Ruchir Bhatia, SSC with Mr
Anant Mann and Mr Abhishek
Anand, Advocates.
versus
AMAZON WEB SERVICES, INC .....Respondent
Through: Mr Porus Kaka, Sr. Advocate with Mr
Rohit Jain, Mr. Aniket D. Agrawal,
Mr Manish Kanth, Ms Manisha
Sharma, Advocates.
AND
+ ITA 154/2025 and CM APPL. 29646/2025
THE COMMISSIONER OF INCOME TAX -
INTERNATIONAL TAXATION -1 .....Appellant
Through: Mr Ruchir Bhatia, SSC with Mr
Anant Mann and Mr Abhishek
Anand, Advocates.
versus
AMAZON WEB SERVICES, INC .....Respondent
Through: Mr Porus Kaka, Sr. Advocate with Mr
Rohit Jain, Mr. Aniket D. Agrawal,
Mr Manish Kanth, Ms Manisha
Sharma, Advocates.
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
HON'BLE MR. JUSTICE TEJAS KARIA
ORDER
% 22.05.2025 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/06/2025 at 17:14:52 List for further proceedings on 23.05.2025 at 02:30 p.m. VIBHU BAKHRU, J TEJAS KARIA, J MAY 22, 2025 RK Click here to check corrigendum, if any This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/06/2025 at 17:14:52