Section 10 in The Rajasthan Tenancy (Board Of Revenue) Rules, 1955
10. [ Statement of claim for compensation under Section 36A(2). - The statement of claim for compensation payable to the person in whom the right to realise Nalbat vests shall be submitted in Form N and shall be in triplicate.
The statement of claim may either be presented to the SDO in person or it may be submitted through an authorised agent or it may be sent by registered post, acknowledgement due.] [Substituted by Notification No. 11089/BR, Dated 5-9-1959, Published in Rajasthan Gazette, part IV-C, Dated 10-12-1959.]
