Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 123 in Civil Suit Rules (Assam) 123. Institution or defence of civil proceedings in High Court. - No civil proceeding of any kind shall be instituted or defended in the High Court unless under the orders of the Legal Remembrancer.
