Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 67] [Entire Act]

State of Karnataka - Subsection

Section 67(1) in Universities of Agricultural Sciences Act, 2009

(1)There shall be the Karnataka State Co-ordination Committee for Agricultural Education, Research and Extension for the purpose of effective co-ordination in the activities of all the Agricultural Universities in the State, particularly in relation to teaching, research, extension education and other matters of common interests.