Section 28(2) in West Bengal Green University Act, 2017
(2)Each School of Post-graduate and Undergraduate Studies shall consist of the following members:-(i)the Vice-Chancellor-Chairman;(ii)the Pro-Vice-Chancellor,(iii)the Dean of the School concerned;(iv)the Head or Heads of the Department or Departments concerned, if any;(v)the Professor or Professors of the Department or Departments concerned, if any;(vi)five teachers of the University, other than Professors belonging to the School concerned, to be elected by such teachers from amongst themselves;(vii)not more than three persons having special knowledge in the subject or subjects concerned nominated by the Vice-Chancellor from a panel of six persons recommended by the Governing Board;(viii)the School concerned may co-opt such Dean or Deans from any other School as it may considered necessary.
