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[Cites 0, Cited by 0] [Section 10(23D)] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(23D)(b) in The Income Tax Act, 1961

(b)the expression "public financial institution" shall have the meaning assigned to it in section 4A of the Companies Act, 1956 (1 of 1956);