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[Cites 0, Cited by 4] [Section 6] [Entire Act]

State of Kerala - Subsection

Section 6(2) in Calicut University Act, 1975

(2)in making appointments by direct recruitment to posts in any class or category in each department under the University or to posts of non-teaching staff in the University, the University shall mutatis mutandis observe the provisions of clauses (a), (b) and (c) or rule 14 and rules 15, 16 and 17 of the Kerala State and Subordinate Services Rules, 1958, as amended from time to time