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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(1)(a) in AADHAAR (AUTHENTICATION AND OFFLINE VERIFICATION) REGULATIONS, 2021

(a)establish and maintain necessary authentication related operations, including own systems,processes, infrastructure, technology, security, etc., which may be necessary for performingauthentication;