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State of Jharkhand - Section

Section 875 in Bihar Education Code, 1961

875. Details of new schemes.

- A list of all new schemes proposed for inclusion in the budget should be prepared. The list will supply the following informations :-
(a)Reference to order of sanction, if any.
(b)Brief but clear note as to nature of scheme.
(c)Ultimate cost -
(i)Recurring.
(ii)Non-recurring.
(iii)Total.
(d)Cost during budget year [details as under (c) above],
(e)Remarks.
The items will be arranged in order of urgency.(Budget Manual Rule 74.)Note. - The subsequent procedure in regard to the budget is laid down in the Budget Manual, which contains also detailed instructions for the preparation of the Director's budget.
(B)Expenditure.