Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(1) in Rajasthan Electricity Regulatory Commission (Service) Regulations, 2005

(1)Appointment to a vacant post in the Commission may be made by either of the following methods: -
(i)Direct Recruitment
(ii)Promotion
(iii)Deputation from Central Government/State Government or Central/State Government undertakings, Companies, Corporation or Boards and Co-operative Federation.