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State of Rajasthan - Section

Section 54 in The Rajasthan Agricultural Produce Markets Rules, 1963

54. Annual report.

- At the end of each market year, the Market Committee shall prepare an annual report and submit copies of it to the Director and to such other officer as may be appointed by the [Director] [Substituted for the words 'Secretary of the Board' by Notification No. F. 4(37)/Agriculture/Group 2/98, dated 17.10.1998-Rajasthan Gazette, Extraordinary, Part IV-C(I), dated 29.10.1998, p. 190, vide G.S.R. 64 = 2000 RSCS/Part II/P. 181/H. 46.].