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State of Bihar - Section

Section 23 in Patna High Court Officers and Staff (Conditions of Service and Conduct) Rules, 1997

23. Seniority.

- Except as provided in Rule 24 seniority in each category of post in the establishment shall be determined by the date of the order of appointment in a substantive capacity and where more than one person are appointed together, by the order in which their names are arranged in the said order.