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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Andhra Pradesh - Subsection

Section 18(8) in Andhra Pradesh Registration of Horticulture Nurseries (Regulation) Rules, 2012

(8)To Restrict the movement of disease and pest effected or infested plant material from one part of the state to other part of state by notification in official Gazette.