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State of Uttar Pradesh - Section

Section 8 in The U.P. Secondary Education Department Regularisation of Ad Hoc Appointment on the Post of Lecturer in Government Intermediate Colleges Rules, 2001

8. Termination of Services

. - The services of a person, appointed on ad hoc basis who is not found suitable or whose case in not covered by sub-rule (1) of Rule 4 of these rules, shall be terminated forthwith and, on such termination, he shall be entitled to receive one months pay.