Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Kerala - Subsection Section 9(1) in Sree Sankaracharya University of Sanskrit Act, 1994 (1)The Minister in charge of Higher Education in the State shall, by virtue of his office, be the Pro Chancellor of the University.
