Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 896] [Entire Act] Bengal Presidency - Subsection Section 896(xviii) in Police Regulations, Bengal , 1943 (xviii)He shall issue leave certificates, take delivery of the clothing and appointment certificates of officers proceeding on leave and check the leave certificates on their return from leave.
