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[Cites 0, Cited by 4] [Entire Act]

Union of India - Section

Section 64 in The Marine Insurance Act, 1963

64. Particular average loss .-(1) A particular average loss is a partial loss of the subject-matter insured, caused by a peril insured against, and which is not a general average loss.

(2)Expenses incurred by or on behalf of the assured for the safety or preservation of the subject-matter insured, other than general average and salvage charges, are called particular charges. Particular charges are not included in particular average.