Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 46] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 46(7) in The Prisons Act, Svt. 1977 [Jammu and Kashmir]

(7)imposition of fetters of such pattern and weight in such manner for such period, as may be prescribed by rules made by the Government;