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[Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act]

State of Tamilnadu - Subsection

Section 20(2)(vi) in The Tamil Nadu Maintenance and Welfare of Parents and Senior Citizens Rules, 2009

(vi)ensure provision of timely assistance and relief to senior citizens in the event of natural calamities and other emergencies;