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[Cites 0, Cited by 0] [Section 55(6)] [Section 55] [Entire Act]

State of Rajasthan - Subsection

Section 55(6)(a) in The Rajasthan Municipalities (Election) Rules, 1994

(a)seizure of a polling station or a place fixed for the poll by any person or persons making polling authorities surrender the ballot papers or voting machines and doing of any other act which affects the orderly conduct of elections.