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[Cites 0, Cited by 0] [Section 148(2)] [Section 148] [Entire Act]

State of Jharkhand - Subsection

Section 148(2)(ii) in Bihar Education Code, 1961

(ii)Subject to such instruction as the State Government may issue in respect of pupils belonging to the Scheduled Castes the admissible number of free studentships in middle classes of all secondary schools under public management and of all aided secondary schools under private management shall be 15 percent of the number of boys on the rolls of such classes. Two half-free studentships shall be permissible instead of one free-studentship, but one-fourth free-studentships shall not be allowed. In awarding free-studentships the first consideration shall be the fitness of the candidates to benefit by instruction. Among candidates so qualified due regard shall be paid to poverty.