Supreme Court - Daily Orders
Jagdev Singh @ Jagdesh Singh . vs State Of Haryana on 16 November, 2016
Bench: R.K. Agrawal, Rohinton Fali Nariman
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
CIVIL APPEAL NO.4701 OF 2012
Jagdev Singh @ Jagdesh Singh & Ors. ...Appellants
VS.
State of Haryana & Anr. ...Respondents
WITH
CIVIL APPEAL NOS.4702/2012, 4703/2012, 4704/2012, 4705/2012
4706/2012, 4707/2012, 4708/2012, 4709/2012, 4710/2012,
5255/2012, 5477/2012, 5478/2012, 5479/2012, 5480/2012 and
5481/2012
O R D E R
When these appeals were called out in the morning, nobody appeared on behalf of either of the parties.
Accordingly, the civil appeals are dismissed for non-prosecution.
Pending application, if any, shall also stand disposed of.
.......................J. [R.K. AGRAWAL] .......................J. [ROHINTON FALI NARIMAN] New Delhi;
Signature Not VerifiedNovember 16, 2016.
Digitally signed by ANITA MALHOTRA Date: 2016.11.18 17:52:04 IST Reason: ITEM NO.111 COURT NO.11 SECTION IV S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS Civil Appeal 4701/2012 JAGDEV SINGH @ JAGDESH SINGH & ORS. Appellant(s) VERSUS STATE OF HARYANA & ANR Respondent(s) WITH
C.A. Nos. 4702/2012, 4703/2012, 4704/2012, 4705/2012, 4706/2012, 4707/2012, 4708/2012, 4709/2012 and 4710/2012 C.A. Nos. 5255/2012, 5477/2012, 5478/2012, 5479/2012, 5480/2012 and 5481/2012 (With Office Report) Date : 16/11/2016 This appeals were called on for hearing today. CORAM :
HON'BLE MR. JUSTICE R.K. AGRAWAL HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN For Appellant(s) Dr. J. P. Dhanda,Adv. (Not present) For Respondent(s) Mr. Kamal Mohan Gupta,Adv. (Not present) The Court made the following O R D E R The civil appeals are dismissed in terms of the signed order.
(Anita Malhotra) (Saroj Kumari Gaur) Court Master Court Master (Signed order is placed on the file.)