Section 36(1)(c) in The U.P. University of Medical Sciences, Saifai, Etawah Act, 2015

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State of Uttar Pradesh - Subsection

Section 36(1)(c) in The U.P. University of Medical Sciences, Saifai, Etawah Act, 2015

(c)affecting the number, qualifications and emoluments of teacher of the University or the income or expenditure of the University unless a draft of the same has been approved by the State Government.

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State of Uttar Pradesh - Subsection

Section 36(1)(c) in The U.P. University of Medical Sciences, Saifai, Etawah Act, 2015