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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Telangana - Subsection

Section 4(1) in Telangana Tax on Professions, Trades, Callings and Employments Act, 1987

(1)There shall be levied and collected a tax on professions, trades, callings and employments for the benefit of the State.