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[Cites 0, Cited by 0] [Section 38(1)] [Section 38] [Entire Act]

State of Himachal Pradesh - Subsection

Section 38(1)(a) in Himachal Pradesh Co-Operative Societies Act, 1968

(a)When the Registrar is satisfied that the books and records of a society are likely to be suppressed, tempered with or destroyed or the funds and the property of a society are likely to be misappropriated; or