Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 241(3)] [Section 241] [Entire Act] Union of India - Subsection Section 241(3)(b) in The Navy (Pay And Allowances) Regulations, 1966 (b)the vehicle is not insured against accidents for any season of the year because it is not in use or is garaged during such season.