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[Cites 0, Cited by 0] [Section 198(2)] [Section 198] [Entire Act]

State of Kerala - Subsection

Section 198(2)(f) in Kerala Factories Rules, 1957

(f)Use a metal spade, scraper or pail when cleaning out or removing the residues from any chamber, still tank, or other vessel which has contained sulphuric acid or hydrochloric acid or other substances which may cause evolution of arseniuretted hydrogen;