Section 25(2)(c) in The Anna University of Technology, Chennai Act, 2010
(c)to make regulations -(i)regarding the admission of students to the University and the number of students to be admitted;(ii)regarding the courses of study leading to degrees, diplomas and other academic distinctions;(iii)regarding the conduct of examinations and maintenance and promotion of standards of education;(iv)prescribing equivalence of examinations, degrees, diplomas and certificates of other Universities, colleges, institutions and Boards;(v)regarding industrial training where such training forms part of the requirements for the degree, diploma or other academic distinctions; and(vi)for the assessment, evaluation and grading of students performance;