Section 10 in Assam Forest Protection Force Act, 1986
10. Duties of members of the Force.
- It shall be the duty of every supervisory officer and members of the Force-(a)to promptly obey and execute all orders lawfully issued to him by his superior authority;(b)to protect and safeguard the forests, forest produce and wild life of the State of Assam ;(c)to protect and safeguard other properties owned by the Forest Department of the State Government of Assam ;(d)to do any other act conducive to the better protection and security of forests, forest produce and wild life referred to in Clauses (b) and (c) above.
