Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 2] [Entire Act] State of Meghalaya - Subsection Section 2(g) in Meghalaya Shops and Establishment Act, 2003 (g)"establishment" means a shop or a commercial establishment or an establishment for public establishment or amusement;
