Section 70(10) in Gujarat Minor Mineral Concession Rules, 2017
(10)Corporate Social Responsibility: - (a) Regular health check-up camps for the workers engaged in mines shall be organized;(b)Occupational health surveillance programme of the workers shall be undertaken periodically to observe any contractions due to exposure to dust and take corrective measures, if needed;(c)Insurance cover to all workers engaged in mines shall be provided;(d)Common vocational training center shall be setup at a district level; and(e)Local needs of habitant like school, creche, hospital, veterinary hospital, sanitation, drinking water etc., shall be considered positively.
