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State of Tamilnadu - Section

Section 128 in Tamil Nadu Educational Inspection Code

128. Scope and method of inspection.

- The scope of the inspection of secondary and training schools is indicated in the report form for each. It is not desired that all officers should for all schools follow a prescribed method of inspection. Inspection, proper observation or teaching, examination, oral and written of pupils, conferences with teachers will in varying proportion enter into the procedure of every inspection.It is important that the examination of pupils should be used as a means to the end of estimating the efficiency of the teaching and not viewed as an end in itself the maintenance of pupils. Secondary Schools Leaving Certificates and the system of marking in school will need particular attention and the Inspecting Officer should spare no efforts in checking the working of the latter by comparing its results with those of his own observation of the progress in individual pupils. He will, similarly, check some of the entries as to special aptitudes and character. The general instructions given in Article 103 should be carefully observed in the drafting and submission of Tabular Annual Inspection Reports.