Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 529 in The Assam Excise Rules, 2016 529. Compounding and bottling of foreign liquor require separate licences. - Manufacturers of foreign liquor must take out separate compounding and bottling licence in accordance with the rules framed thereto, if such operations are carried out.
