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[Cites 0, Cited by 0] [Section 2(4)] [Section 2] [Entire Act]

State of Goa - Subsection

Section 2(4)(ii) in The Goa, Daman and Diu Ancient Monuments and Archaeological Sites and Remains Act, 1978

(ii)the means of access to and from, and convenient inspection of, the area, but does not include any archaeological sites or remains declared by or under law made by Parliament to be of national importance;