Rajasthan High Court - Jaipur
Kamlesh W/O Hotam Singh vs United India Insurance Company Limited on 11 August, 2021
Author: Ashok Kumar Gaur
Bench: Ashok Kumar Gaur
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Miscellaneous Appeal No. 1266/2021
Kamlesh W/o Hotam Singh,
----Appellant
Versus
United India Insurance Company Limited
----Respondent
For Appellant(s) : Mr.Dinesh Kumar Garg, Adv.
HON'BLE MR. JUSTICE ASHOK KUMAR GAUR Order 11/08/2021 Issue notice to the respondent No.1, returnable within three weeks.
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