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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(c) in The Maharashtra Agricultural Lands (Ceiling on Holdings) Setting up Joint Farming Societies Scheme, 1968

(c)"Farming Corporation" means the Maharashtra State Farming Corporation Limited, being a company formed for the purposes of clause (a) of the proviso to sub-section (2) of section 28;