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[Cites 0, Cited by 0] [Section 561] [Entire Act]

State of Jharkhand - Subsection

Section 561(1) in Jharkhand Municipal Act, 2011

(1)No person shall print or publish, or cause to be printed or published, any election pamphlet or poster which does not bear on its face, the name and address of the printer and the publisher thereof.