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State of Odisha - Section

Section 104 in The Orissa Registration Rules, 1988

104. Spelling.

(1)If the documents to be indexed are written or executed in the English language, the names of the persons and places shall be spelt in the Index in the same way in which they are written in the documents.
(2)If the documents are written or executed in a vernacular language the names of the persons and places shall be spelt in the Index according to the authorised system of translation.