Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(11) in The Railways (Opening for Public Carriage of Passengers) Rules, 2000

(11)If the Commissioner is satisfied that the girder has been properly designed for the work it is intended to perform, then, the open web and plate girders are not required to be tested.