Gujarat High Court
Apar Industries Ltd. vs Natwarsinh Naharsinh Sindha on 29 November, 2018
Author: K.M.Thaker
Bench: K.M.Thaker
C/LPA/1273/2003 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/LETTERS PATENT APPEAL NO. 1273 of 2003
In SPECIAL CIVIL APPLICATION NO. 2284 of 2002
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APAR INDUSTRIES LTD.
Versus
NATWARSINH NAHARSINH SINDHA
Appearance:
MR DG CHAUHAN(218) for the PETITIONER(s) No. 1
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C/LPA/1273/2003 ORDER
MR.VARUN K.PATEL(3802) for the RESPONDENT(s) No. 2
MS VIDHI J BHATT(6155) for the RESPONDENT(s) No. 1
CORAM: HONOURABLE MR.JUSTICE K.M.THAKER
and
HONOURABLE MR.JUSTICE V. B. MAYANI
Date : 29/11/2018
COMMON ORAL ORDER
(PER : HONOURABLE MR.JUSTICE K.M.THAKER) Let the matters receive consideration by another Hon'ble Court.
Sd/-
(K.M.THAKER, J) Sd/-
(V. B. MAYANI, J) SURESH SOLANKI Page 5 of 5