Punjab-Haryana High Court
Electromech Automation Pvt. Ltd vs Iris Computers Ltd on 2 September, 2022
Author: Harnaresh Singh Gill
Bench: Harnaresh Singh Gill
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
266 CRM-M-53410-2018 (O&M)
Date of decision: 02.09.2022
ELECTROMECH AUTOMATION PVT. LTD.
...Petitioner
Versus
IRIS COMPUTERS LTD.
...Respondent
CORAM: HON'BLE MR. JUSTICE HARNARESH SINGH GILL
Present: Mr. Akash Sheoran, Advocate for
Mr. Sarfraj Hussain, Advocate for the petitioner.
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HARNARESH SINGH GILL, J. (ORAL)
Learned counsel appearing for the petitioner submits that he has specific instruction from the learned arguing counsel to submit that the present petition has become infructuous.
Dismissed as having been rendered infructuous.
(HARNARESH SINGH GILL) 02.09.2022 JUDGE Mangal Singh Whether reasoned/speaking? Yes/No Whether reportable? Yes/No 1 of 1 ::: Downloaded on - 03-09-2022 07:16:57 :::