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[Cites 0, Cited by 0] [Section 8] [Entire Act]

Daman and Diu - Subsection

Section 8(ii) in The Daman and Diu Real Estate (Regulation and Development) (Agreement for Sale) Rules, 2016

(ii)The Promoter has lawful rights and requisite approvals from the competent Authorities to carry out development of the Project;